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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(1)(c) in The U.P. Homoeopathic Medicine Act, 1951

(c)the registered titles, degree and qualifications of each such person and the date on which each such title or degree was granted or qualifications certified :