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Rajasthan High Court - Jodhpur

Balsamand Aadarsh Vikas Samiti vs State And Ors on 6 December, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Civil Writ Petition No. 4570/2016

                                   Balsamand Aadarsh Vikas Samiti
                                                                                                      ----Petitioner
                                                                      Versus
                                   State And Ors.
                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Govind Suthar
                                   For Respondent(s)        :



                                            HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 06/12/2022 List the matter on 19.12.2022, as prayed.

Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J 61-/Vivek/-

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