Rajasthan High Court - Jodhpur
Balsamand Aadarsh Vikas Samiti vs State And Ors on 6 December, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 4570/2016
Balsamand Aadarsh Vikas Samiti
----Petitioner
Versus
State And Ors.
----Respondents
For Petitioner(s) : Mr. Govind Suthar
For Respondent(s) :
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 06/12/2022 List the matter on 19.12.2022, as prayed.
Interim order, if any, to continue till then.
(VINIT KUMAR MATHUR),J 61-/Vivek/-
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