Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(A) in Finance Act, 2012

(A)in sub-section (2), with effect from the 1st day of April, 2013, -
(i)for the portion beginning with the words "Every assessee," and ending with the words and figures "the Companies Act, 1956:", (1 of 1956). the following shall be substituted, namely: -