Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(h) in The Delhi Prohibition of Smoking and Non-Smokers Health Protection Act, 1996 (h)"Public service vehicle" means a vehicle as defined under clause (35) of section 2 or the Motor Vehicles Act, 1988 (59 of 1988),
