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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1) in Rajasthan Sanskrit University Act, 1998

(1)The Ordinance of the University, on the subjects contained in Section 26, may be made by the Executive Council but no draft ordinance concerning admissions to the University or its examinations, courses of study, attendance and the appointment of examiners shall be considered unless it has been proposed by the Academic Council.