Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 30] [Entire Act] Union of India - Section Section 46 in The Advocates Act, 1961 46. Payment of part of enrolment fees to the Bar Council of India. - [Omitted by the Advocates (Amendment) Act, 1993 (70 of 1993), section 8 (w.e.f. 26-12-1993).]
