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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 55(2) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(2)No officer of the society shall purchase, directly or indirectly, any property of a member of the society sold for the recovery of his dues to the society.