Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(1) in The Calcutta Improvement Act, 1911

(1)The Board may -
(a)turn, divert, discontinue the public use of, or permanently close, any public street vested in them or any part thereof, or
(b)discontinue the public use of, or permanently close, any public square vested in them, or any part thereof.