Income Tax Appellate Tribunal - Mumbai
Elephant Family Foundation India, ... vs Cit (E), Mumbai on 7 January, 2020
IN THE INCOME TAX APPELLATE TRIBUNAL
MUMBAI BENCH "E", MUMBAI
BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND
SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER
ITA No. 5467/MUM/2018 (A.Y: 2018-19)
Elephant Family Foundation India v. Commissioner of Income-tax -(Exemptions)
S.A. Sangani & Associates 6th Floor, Piramal Chambers
A/101, Sarita Apartment Parel, Mumbai - 400 012
Rustom Irani Marg, Near Cafe Coffee Day
Jaywant Sawant Road
Dahisar (West), Mumbai - 400 068
PAN: AAECE5181B
(Appellant) (Respondent)
Assessee by : Ms. Jhanvi Dangarwala
Department by : Shri Amit Pratap Singh
Date of Hearing : 07.01.2020
Date of Pronouncement : 07.01.2020
ORDER
PER C.N. PRASAD (JM)
1. This appeal is filed by the assessee against the order of the Learned Commissioner of Income Tax (Exemptions), Mumbai dated 31.07.2018 for the A.Y. 2018-19.
2. At the time of hearing, Ld. Counsel for the assessee submitted that in order to avoid litigation in the matter, assessee do not want to press the 2 ITA No. 5467/MUM/2018 (A.Y: 2018-19) Elephant Family Foundation India appeal. Ld. Counsel for the assessee filed a letter of the assessee dated 07.01.2020 requesting for withdrawal of appeal. Ld. DR has no objection.
3. We have heard submissions. Contents of the letter dated 07.01.2020 filed by the assessee are as under: -
"The above referred appeal was filed against the order of the CIT (Exemptions) dated 31.07.2018 denying registration under section 12AA.
With a view to avoid litigation in this matter, we wish to withdraw the above referred appeal.
We therefore request your Honour's to consider our appeal as withdrawn.
We trust you would be pleased to accede to our request."
In view of the above submissions of the assessee requesting for withdrawal of appeal, the appeal is permitted to be withdrawn.
4. In the result, appeal of the assessee is dismissed as withdrawn.
Order pronounced in the open court on the 07th January, 2020 Sd/- Sd/-
(S. RIFAUR RAHMAN) (C.N. PRASAD) ACCOUNTANT MEMBER JUDICIAL MEMBER Mumbai / Dated 07/01/2020 Giridhar, Sr.PS 3 ITA No. 5467/MUM/2018 (A.Y: 2018-19) Elephant Family Foundation India Copy of the Order forwarded to:
1. The Appellant
2. The Respondent.
3. The CIT(A), Mumbai.
4. CIT
5. DR, ITAT, Mumbai
6. Guard file.
//True Copy// BY ORDER (Asstt. Registrar) ITAT, Mum