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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(3) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(3)A street vendor may submit an application to reclaim his goods to the Chief Executive Officer or any other official authorised by the Chief Executive Officer, as the case may be.