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[Cites 0, Cited by 0] [Section 119(2)] [Section 119] [Entire Act]

State of West Bengal - Subsection

Section 119(2)(f) in Kolkata Municipal Corporation Act, 1980

(f)the general account which shall relate to all moneys received by or on behalf of the Corporation other than those specified in clause (a), clause (b), clause (c), clause (d), or clause (e).]