Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 160] [Entire Act] State of Uttar Pradesh - Subsection Section 160(1) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (1)A holding ordered to be sold under sub-section (1) of Section 178 shall be sold by auction in one lot.
