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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7A(d) in The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006

(d)[ in sub-section (1) of section 497, after second proviso the following proviso shall be inserted, namely:- [Added by Jammu and Kashmir Act No. 8 of 2014, dated 22.3.2014.]