Jammu & Kashmir High Court
State Of J And K vs Abdul Gani And Others on 17 August, 2022
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Sr. No. 35
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRR No. 66/2016
State of J and K ....Petitioner(s)
Through:- None.
V/s
Abdul Gani and others ....Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
17.08.2022 Present none.
Adjourned.
List on 14.10.2022. , (VINOD CHATTERJI KOUL) JUDGE Jammu:
17.08.2022 Renu , RENU BALA 2022.08.17 13:34 I attest to the accuracy and integrity of this document