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Jammu & Kashmir High Court

State Of J And K vs Abdul Gani And Others on 17 August, 2022

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                                    Sr. No. 35

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU

                                                                  CRR No. 66/2016



           State of J and K                                                    ....Petitioner(s)

                                Through:-        None.



                                           V/s

           Abdul Gani and others                                             ....Respondent(s)

                                Through :-       None.


         Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                                      ORDER

17.08.2022 Present none.

Adjourned.

List on 14.10.2022. , (VINOD CHATTERJI KOUL) JUDGE Jammu:

17.08.2022 Renu , RENU BALA 2022.08.17 13:34 I attest to the accuracy and integrity of this document