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Madhya Pradesh High Court

Bhagwatdeen vs Ayodhya Prasad on 22 April, 2018

THE HIGH COURT OF MADHYA PRADESH NATIONAL LOK ADALAT MCC-1004-2017 (BHAGWATDEEN Vs AYODHYA PRASAD) 4 Jabalpur, Dated : 22-04-2018 List the case before Regular Bench.

(SUBODH ABHYANKAR) (SANJAY K. AGRAWAL) sh MEMBER MEMBER e ad Vikram Pr a hy Digitally signed by VIKRAM SINGH Date: 2018.04.24 10:33:36 +05'30' ad M of rt ou C h ig H