Himachal Pradesh High Court
Rattani Devi vs . The Chief Engineer (Comm) on 3 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Rattani Devi vs. The Chief Engineer (comm) HPSEBL and another.
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CWP No. 5289 of 2022.
03.08.2022. Present: Mr. Sanket Sankhyan, Advocate, for the petitioner.
Mr. Tara Singh Chauhan, Advocate, for the respondents.
Learned counsel for the petitioner prays for and is granted three days' time to place on record additional documents. List as and when additional documents are filed.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) August 03, 2022. Judge (krt) ::: Downloaded on - 03/08/2022 20:04:50 :::CIS