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[Cites 0, Cited by 0] [Section 157A(3)] [Section 157A] [Entire Act]

Union of India - Subsection

Section 157A(3)(XXVIII) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(XXVIII)in section 196D, after sub-section (1), the following sub-section shall be inserted with effect from the 1st day of November, 2020, namely:-