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State of Uttar Pradesh - Section

Section 19 in The U.P. Basic Education (Teachers) Service Rules, 1981

19. [ Substantive Appointment. [Substituted by Notification No. C.M. 10/ 68-5-2019-Writ-105-2014, dated 24.1.2019.]

- The appointing authority shall make appointment to any post referred to in Rule 5 by taking the names of the candidates in the order in which they stand in the list prepared under Rule 17 or 18, as the case may be. The character verification will be done by every appointed candidates compulsorily.]