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Bombay High Court

Ramchandra Tukaram Mohite vs The State Of Maharashtra And Ors on 19 December, 2019

Bench: S.J. Kathawalla, B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7862 OF 2017

 Ramchandra Tukaram Mohite                                  ....Petitioner
             V/S
 The State Of Maharashtra And Ors.                       ....Respondent
        CORAM :                S.J. KATHAWALLA &
                               B.P. COLABAWALLA, JJ
      DATE :                   19th December, 2019
 P.C. :

Due to paucity of time the matter is adjourned to 09/01/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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