Bombay High Court
Ramchandra Tukaram Mohite vs The State Of Maharashtra And Ors on 19 December, 2019
Bench: S.J. Kathawalla, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7862 OF 2017
Ramchandra Tukaram Mohite ....Petitioner
V/S
The State Of Maharashtra And Ors. ....Respondent
CORAM : S.J. KATHAWALLA &
B.P. COLABAWALLA, JJ
DATE : 19th December, 2019
P.C. :
Due to paucity of time the matter is adjourned to 09/01/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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