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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(a) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(a)[ By direct recruitment in accordance with the procedure prescribed in Part-IV of these Rules and Regulations. [Inserted Vide errata Dated 18.04.2001.]