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Himachal Pradesh High Court

Actis Consumer Grooming Products Ltd. vs . on 28 November, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua

Actis Consumer Grooming Products Ltd. vs. Tigaksha Metallics Pvt. Ltd. and others .

Arb. Appeal No. 5 of 2020 28.11.2023 Present: Mr. Nitin Kaushal and Mr. Nitin Thakur, Advocates, for the appellant.

Mr. Mohit Jairath, Advocate, for respondents of No. 1 to 3, 5 and 6.

None for respondents No. 7 to 9. rt List on 12.12.2023.

( M.S. Ramachandra Rao ) Chief Justice 28th November, 2023 ( Jyotsna Rewal Dua ) (priti) Judge ::: Downloaded on - 29/11/2023 20:32:34 :::CIS