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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Telangana - Subsection

Section 32(2)(i) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(i)the establishment of Centres of Studies, Boards of Studies, Special centres, specialised laboratories and other Committees;