Kerala High Court
Raju George @ N.M. George vs State Of Kerala on 24 September, 2024
Author: C.S.Dias
Bench: C.S.Dias
B.A.No.7634 of 2024 & con.cases
1 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7634 OF 2024
CRIME NO.786/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA,PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA,PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O.,
THIRUVALLA,PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENTS:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7640/2024, 7641/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
B.A.No.7634 of 2024 & con.cases
2 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7640 OF 2024
CRIME NO.779/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU, AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O.,
THIRUVALLA,PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE, AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENTS:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
3 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7641 OF 2024
CRIME NO.787/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENTS:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
4 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7648 OF 2024
CRIME NO.705/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA,PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
5 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7655 OF 2024
CRIME NO.808/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS, S/O GEORGE, NEDUMPARAMBIL GARDENS
KUTTAPPUZHA P.O., THIRUVALLA, PATHANAMTHITTA, PIN -
689103
2 GRACE RAJU
AGED 57 YEARS, W/O N.M RAJU, NEDUMPARAMBIL GARDENS
KUTTAPPUZHA P.O., THIRUVALLA, PATHANAMTHITTA,
PIN - 689103
3 ALAN GEORGE
AGED 31 YEARS, S/O N.M RAJU, NEDUMPARAMBIL GARDENS
KUTTAPPUZHA P.O., THIRUVALLA, PATHANAMTHITTA,
PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS, S/O N.M RAJU, NEDUMPARAMBIL GARDENS
KUTTAPPUZHA P.O., THIRUVALLA, PATHANAMTHITTA,
PIN - 689103
BY ADV JAI GEORGE
RESPONDENTS:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
6 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7657 OF 2024
CRIME NO.811/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
S/O GEORGE, NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O.,
THIRUVALLA, PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
W/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENTS:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
7 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7658 OF 2024
CRIME NO.814/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
S/O GEORGE, NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O.,
THIRUVALLA, PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
W/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
8 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7660 OF 2024
CRIME NO.788/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE@ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
9 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7661 OF 2024
CRIME NO.792/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
10 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7662 OF 2024
CRIME NO.699/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O.,
THIRUVALLA,PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
11 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7663 OF 2024
CRIME NO.793/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
12 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7664 OF 2024
CRIME NO.795/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
13 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7665 OF 2024
CRIME NO.796/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
14 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7666 OF 2024
CRIME NO.799/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALAHTA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
15 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7670 OF 2024
CRIME NO.807/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GEACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
16 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7672 OF 2024
CRIME NO.797/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
17 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7678 OF 2024
CRIME NO.803/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
18 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7724 OF 2024
CRIME NO.747/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
S/O GEORGE, NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O.,
THIRUVALLA, PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
W/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
19 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7727 OF 2024
CRIME NO.749/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
S/O GEORGE, NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O.,
THIRUVALLA, PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
W/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
20 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7728 OF 2024
CRIME NO.809/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
21 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7729 OF 2024
CRIME NO.748/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
S/O GEORGE, NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O.,
THIRUVALLA, PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
W/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
22 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7736 OF 2024
CRIME NO.755/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
S/O GEORGE, NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O.,
THIRUVALLA, PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
W/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
23 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7737 OF 2024
CRIME NO.813/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE GEORE
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEOREG
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
24 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7738 OF 2024
CRIME NO.764/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
S/O GEORGE, NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O.,
THIRUVALLA, PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
W/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
25 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7740 OF 2024
CRIME NO.758/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
S/O GEORGE, NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O.,
THIRUVALLA, PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
W/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
3 ALAN GEOREG
AGED 33 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
S/O N.M RAJU, NEDUMPARAMBIL GARDENS KUTTAPPUZHA
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
26 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7741 OF 2024
CRIME NO.757/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE@ N.M. GEORGE
AGED 67 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
27 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7754 OF 2024
CRIME NO.762/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE,
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
28 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7755 OF 2024
CRIME NO.763/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
29 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7759 OF 2024
CRIME NO.768/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 31
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
30 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7760 OF 2024
CRIME NO.769/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
31 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7765 OF 2024
CRIME NO.778/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
32 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7766 OF 2024
CRIME NO.691/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
33 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7769 OF 2024
CRIME NO.693/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
34 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7770 OF 2024
CRIME NO.698/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
35 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7771 OF 2024
CRIME NO.700/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
36 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7773 OF 2024
CRIME NO.706/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
37 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7774 OF 2024
CRIME NO.707/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
38 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7837 OF 2024
CRIME NO.750/2024 OF PANDALAM POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O.,
THIRUVALLA,PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
39 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7844 OF 2024
CRIME NO.752/2024 OF PANDALAM POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
40 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7845 OF 2024
CRIME NO.642/2024 OF PANDALAM POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
41 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7846 OF 2024
CRIME NO.613/2024 OF PANDALAM POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
42 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7847 OF 2024
CRIME NO.611/2024 OF PANDALAM POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
43 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7848 OF 2024
CRIME NO.539/2024 OF PANDALAM POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
44 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7852 OF 2024
CRIME NO.407/2024 OF RANNI POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
45 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7853 OF 2024
CRIME NO.318/2024 OF RANNI POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
46 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7854 OF 2024
CRIME NO.319/2024 OF RANNI POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
47 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7855 OF 2024
CRIME NO.332/2024 OF RANNI POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
48 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7857 OF 2024
CRIME NO.333/2024 OF RANNI POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
49 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7860 OF 2024
CRIME NO.334/2024 OF THRIKKUNNAPPUZHA POLICE STATION,
ALAPPUZHA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
50 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7862 OF 2024
CRIME NO.335/2024 OF THRIKKUNNAPPUZHA POLICE STATION,
ALAPPUZHA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
51 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7863 OF 2024
CRIME NO.723/2024 OF THIRUVALLA POLICE STATION,
PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
52 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7868 OF 2024
CRIME NO.351/2024 OF RANNI POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
53 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7869 OF 2024
CRIME NO.340/2024 OF RANNI POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
54 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7870 OF 2024
CRIME NO.339/2024 OF RANNI POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
55 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7872 OF 2024
CRIME NO.337/2024 OF RANNI POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
56 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7873 OF 2024
CRIME NO.336/2024 OF RANNI POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
57 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7874 OF 2024
CRIME NO.335/2024 OF RANNI POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
58 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7875 OF 2024
CRIME NO.334/2024 OF RANNI POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.PUSHPALATHA M K
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
59 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7902 OF 2024
CRIME NO.444/2024 OF RANNI POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M.GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
60 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7919 OF 2024
CRIME NO.865/2024 OF KOIPURAM POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
61 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7921 OF 2024
CRIME NO.876/2024 OF KOIPURAM POLICE STATION, PATHANAMTHITTA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SMT.SEETHA S
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
62 2024:KER:70789
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
BAIL APPL. NO. 7928 OF 2024
CRIME NO.396/2024 OF VALLIKUNNAM POLICE STATION, ALAPPUZHA
PETITIONERS:
1 RAJU GEORGE @ N.M. GEORGE
AGED 64 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
2 GRACE RAJU
AGED 57 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
3 ALAN GEORGE
AGED 33 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
4 ANSON GEORGE
AGED 31 YEARS
NEDUMPARAMBIL GARDENS KUTTAPPUZHA P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689103
BY ADV JAI GEORGE
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY SR.PP.SRI.C.S.HRITHWIK
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH Bail Appl..7634/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.7634 of 2024 & con.cases
63 2024:KER:70789
Dated this the 24th day of September, 2024
-----------------------------------------------------------
C.S.DIAS, J.
----------------------------------------------------------------------
[Bail Appl. Nos.7634/2024, 7640/2024, 7641/2024, 7648/2024,
7655/2024, 7657/2024, 7658/2024, 7660/2024, 7661/2024,
7662/2024, 7663/2024, 7664/2024, 7665/2024, 7666/2024,
7670/2024, 7672/2024, 7678/2024, 7724/2024, 7727/2024,
7728/2024, 7729/2024, 7736/2024, 7737/2024, 7738/2024,
7740/2024, 7741/2024, 7754/2024, 7755/2024, 7759/2024,
7760/2024, 7765/2024, 7766/2024, 7769/2024, 7770/2024,
7771/2024, 7773/2024, 7774/2024, 7837/2024, 7844/2024,
7845/2024, 7846/2024, 7847/2024, 7848/2024, 7852/2024,
7853/2024, 7854/2024, 7855/2024, 7857/2024, 7860/2024,
7862/2024, 7863/2024, 7868/2024, 7869/2024, 7870/2024,
7872/2024, 7873/2024, 7874/2024, 7875/2024, 7902/2024,
7919/2024, 7921/2024, 7928/2024]
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COMMON ORDER
The applications are filed under Section 483 of the Bharatiya Nagarik Suraksha Sanhita, 2023 (in short, 'BNSS'), by the accused Nos. 1 to 4 in the below B.A.No.7634 of 2024 & con.cases 64 2024:KER:70789 mentioned crimes for allegedly committing the offences punishable under Sections 406, 409, and 420 read with Section 34 of the Indian Penal Code (in short, 'IPC') and Section 4 r/w Section 22 of the Banning of Unregulated Deposit Schemes Act, 2019. The petitioners were originally arrested in Crime No. 644/2024 of the Thiruvalla Police Station on 07.05.2024. Subsequently, the petitioners' arrests were recorded from 28.06.2024 to 05.09.2024 in the following cases: B.A.No.7634/2024 filed in Crime No.786/2024, B.A.No.7640/2024 filed in Crime No.779/2024 and B.A.No.7641/2024 filed in Crime No.787/2024, B.A.No.7648/2024 filed in Crime No.705/2024, B.A.No.7655/2024 filed in Crime No.808/2024, B.A.No.7657/2024 filed in Crime No.811/2024, B.A.No.7658/2024 filed in Crime No.814/2024, B.A.No.7660/2024 filed in Crime No.788/2024, B.A.No.7661/2024 filed in Crime No.792/2024, B.A.No.7662/2024 filed in Crime No.699/2024, B.A.No.7663/2024 filed in Crime B.A.No.7634 of 2024 & con.cases 65 2024:KER:70789 No.793/2024, B.A.No.7664/2024 filed in Crime No.795/2024, B.A.No.7665/2024 filed in Crime No.796/2024, B.A.No.7666/2024 filed in Crime No.799/2024, B.A.No.7670/2024 filed in Crime No.807/2024, B.A.No.7672/2024 filed in Crime No.797/2024, B.A.No.7678/2024 filed in Crime No.803/2024, B.A.No.7724/2024 filed in Crime No.747/2024, B.A.No.7727/2024 filed in Crime No.749/2024, B.A.No.7728/2024 filed in Crime No.809/2024, B.A.No.7729/2024 filed in Crime No.748/2024, B.A.No.7736/2024 filed in Crime No.755/2024, B.A.No.7737/2024 filed in Crime No.813/2024, B.A.No.7738/2024 filed in Crime No.764/2024, B.A.No.7740/2024 filed in Crime No.758/2024, B.A.No.7741/2024 filed in Crime No.757/2024, B.A.No.7754/2024 filed in Crime No.762/2024, B.A.No.7755/2024 filed in Crime No.763/2024, B.A.No.7759/2024 filed in Crime No.768/2024, B.A.No.7760/2024 filed in Crime B.A.No.7634 of 2024 & con.cases 66 2024:KER:70789 No.769/2024, B.A.No.7765/2024 filed in Crime No.778/2024, B.A.No.7766/2024 filed in Crime No.691/2024, B.A.No.7769/2024 filed in Crime No.693/2024, B.A.No.7770/2024 filed in Crime No.698/2024, B.A.No.7771/2024 filed in Crime No.700/2024, B.A.No.7773/2024 filed in Crime No.706/2024, B.A.No.7774/2024 filed in Crime No.707/2024, and B.A.No.7863/2024 filed in Crime No.723/2024, all registered by the Thiruvalla Police Station, Pathanamthitta; B.A.No.7837/2024 filed in Crime No.750/2024, B.A.No.7844/2024 filed in Crime No.752/2024, B.A.No.7845/2024 filed in Crime No.642/2024, B.A.No.7846/2024 filed in Crime No.613/2024, B.A.No.7847/2024 filed in Crime No.611/2024, B.A.No.7848/2024 filed in Crime No.539/2024, all registered by the Pandalam Police Station, Pathanamthitta; B.A.No.7852/2024 filed in Crime No.407/2024, B.A.No.7853/2024 filed in Crime No.318/2024, B.A.No.7854/2024 filed in Crime B.A.No.7634 of 2024 & con.cases 67 2024:KER:70789 No.319/2024, B.A.No.7855/2024 filed in Crime No.332/2024, B.A.No.7857/2024 filed in Crime No.333/2024, all registered by the Ranni Police Station, Pathanamthitta; B.A.No.7860/2024 filed in Crime No.334/2024 and B.A.No.7862/2024 filed in Crime No.335/2024, registered by the Thrikkunnappuzha Police Station, Alappuzha; B.A.No.7868/2024 filed in Crime No.351/2024, B.A.No.7869/2024 filed in Crime No.340/2024, B.A.No.7870/2024 filed in Crime No.339/2024, B.A.No.7872/2024 filed in Crime No.337/2024, B.A.No.7873/2024 filed in Crime No.336/2024, B.A.No.7874/2024 filed in Crime No.335/2024, B.A.No.7875/2024 filed in Crime No.334/2024, B.A.No.7902/2024 filed in Crime No.444/2024, all registered by the Ranni Police Station, Pathanamthitta; B.A.No.7919/2024 filed in Crime No.865/2024, and B.A.No.7921/2024 filed in Crime No.876/2024, registered by the Koipuram Police Station, Pathanamthitta; and B.A.No.7928/2024 filed in Crime B.A.No.7634 of 2024 & con.cases 68 2024:KER:70789 No.396/2024, registered by the Vallikkunnam Police Station, Alappuzha. In Crime Nos.865/2024 and 876/2024 registered by the Koipuram Police Station, Pathanamthitta against which B.A.Nos.7919/2024 and 7921/2024 are filed, there are only three accused in the crime. Since all these applications are filed by the same petitioners, the applications were consolidated, jointly heard, and are being disposed of by this common order.
2. The common case of the de-facto complainants in the respective crimes is that the accused were running establishments named 'Nedumparambil Credit Syndicate' and 'Nedumparambil Nidhi Limited'. The accused had offered high interest on fixed deposits to the de-facto complainants. Accordingly, the de-facto complainants deposited money in the said establishment on the belief of getting high interest. However, the accused did not pay the interest or return the capital. Thus, the accused have committed the above offences.
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3. Heard; Sri.Jai George, the learned counsel appearing for the petitioners; Smt. Seetha S., Sri.C.S.Hrithwik, and Smt. Pushpalatha. M.K, the learned Senior Public Prosecutors.
4. The learned counsel for the petitioners submitted that the petitioners are totally innocent of the accusations levelled against them. They have been falsely implicated in the crime. There is no material to substantiate that the petitioners have committed the above offences. In any given case, the petitioners have been in judicial custody for the last 140 days, the investigation in the cases is not complete, and the final reports have not been filed, despite the lapse of 90 days. Therefore, the petitioners are entitled to be released on statutory bail in all the crimes, as contemplated under sub-section (2) of Section 167 of the Code. By the common order dated 06.08.2024 in B.A.No.5656/2024 and connected cases, the common order dated 30.08.2024 in B.A.No.7170/2024 and connected cases, B.A.No.7634 of 2024 & con.cases 70 2024:KER:70789 the common order dated 09.09.2024 in B.A.No.7300/2024 and connected cases, and the common order dated 11.09.2024 in B.A.No.7615/2024 and connected cases, this Court has already enlarged the petitioners on bail. The petitioners are entitled to the benefit of a similar order. Hence, the applications may be allowed.
5. The learned Public Prosecutors opposed the applications. They submitted that the petitioners have committed serious economic offences by cheating the public at large. There are numerous cases registered against the petitioners for committing similar offences. The petitioners are not entitled to statutory bail since their arrests were recorded in this batch of cases only from 28.06.2024 to 05.09.2024. Since Section 409 of the IPC is incorporated, the petitioners are liable to be punished with life sentences. Therefore, the time period to file final reports is up to 90 days, which has not lapsed in these cases. If the petitioners are enlarged on bail, there is every likelihood of them committing similar B.A.No.7634 of 2024 & con.cases 71 2024:KER:70789 offences. Hence, the applications may be dismissed.
6. The common prosecution case in all the crimes is that the petitioners had induced the de-facto complainants to deposit money in their establishments on the assurance of paying them high interest. However, the accused failed to pay the interest or return the capital within the stipulated time period. The fact remains that the petitioners were arrested in Crime No.644/2024 of the Thiruvalla Police Station as early as on 07.05.2024. They have been in judicial custody for the last 140 days. In one batch of cases, this Court has already enlarged the petitioners on statutory bail, since the final reports were not filed within the stipulated time period. The petitioners are actually entitled to the benefit of statutory bail since they are languishing in jail from 07.05.2024. It is only because their arrests were subsequently recorded in the present crimes, that they are not entitled to statutory bail as on today. However, the fact remains that the petitioners have been in judicial custody for the last B.A.No.7634 of 2024 & con.cases 72 2024:KER:70789 140 days, the investigation in the cases is practically complete, and recoveries have been effected.
7. Recently, in Manish Sisodia v. Directorate of Enforcement [2024 INSC 595] the Honourable Supreme Court has observed that, over a period of time, the trial courts and the High Courts have forgotten a very well- settled principle of law that bail is not to be withheld as a punishment. From its experience, it appears that the trial courts and the High Courts attempt to play safe in matters of grant of bail. The principle that bail is the rule and refusal is an exception is, at times, followed in breach. On account of non-grant of bail even in straight forward open and shut cases, the Honourable Supreme Court is flooded with huge number of bail petitions thereby adding to the huge pendency. It is high time that the trial courts and the High Courts recognize the principle that "bail is the rule and jail is an exception.
8. Similarly, in Jalaluddin Khan v Union of India [2024 INSC 604] the Hon'ble Supreme Court has B.A.No.7634 of 2024 & con.cases 73 2024:KER:70789 observed in the following lines:
"21. xxx xxxx xxx When a case is made out for a grant of bail, the Courts should not have any hesitation in granting bail. The allegations of the prosecution may be very serious. But, the duty of the Courts is to consider the case for grant of bail in accordance with the law. "Bail is the rule and jail is an exception" is a settled law. Even in a case like the present case where there are stringent conditions for the grant of bail in the relevant statutes, the same rule holds good with only modification that the bail can be granted if the conditions in the statute are satisfied. The rule also means that once a case is made out for the grant of bail, the Court cannot decline to grant bail. If the Courts start denying bail in deserving cases, it will be a violation of the rights guaranteed under Article 21 of our Constitution."
9. In Satender Kumar Antil v. CBI and another [(2022) 10 SCC 51], the Hon'ble Supreme Court, after a meticulous survey of all the precedents on the law governing bail, has laid down exhaustive guidelines for the Courts while dealing with the bail applications. It is profitable to extract the relevant paragraphs of the decision in this context of the case on hand, which reads thus:
"12. The principle that bail is the rule and jail is the B.A.No.7634 of 2024 & con.cases 74 2024:KER:70789 exception has been well recognised through the repetitive pronouncements of this Court. This again is on the touchstone of Article 21 of the Constitution of India. This Court in Nikesh Tarachand Shah v. Union of India [Nikesh Tarachand Shah v. Union of India, (2018) 11 SCC 1 : (2018) 2 SCC (Cri) 302] , held that : (SCC pp. 22-23 & 27, paras 19 & 24) ."
13. Further this Court in Sanjay Chandra v. CBI [Sanjay Chandra v. CBI, (2012) 1 SCC 40 :
(2012) 1 SCC (Cri) 26 : (2012) 2 SCC (L&S) 397] , has observed that : (SCC p. 52, paras 21-23) "21. In bail applications, generally, it has been laid down from the earliest times that the object of bail is to secure the appearance of the accused person at his trial by reasonable amount of bail. The object of bail is neither punitive nor preventative. Deprivation of liberty must be considered a punishment, unless it is required to ensure that an accused person will stand his trial when called upon. The courts owe more than verbal respect to the principle that punishment begins after conviction, and that every man is deemed to be innocent until duly tried and duly found guilty.
10. In Prabir Purkayastha v. State (NCT of Delhi)[2024 SCC OnLine SC 934], the Honourable Supreme Court has observed as follows:-
"21. The Right to Life and Personal Liberty is the most sacrosanct fundamental right guaranteed under Articles 20, 21 and 22 of the Constitution of India. Any attempt to encroach upon this fundamental right has been frowned upon by this Court in a catena of decisions. In this regard, we may refer to following observations made by this Court in the case of Roy V.D. v. State of Kerala[(2022) SCC OnLine SC 929 : 2022 INSC 756]:--
"7. The life and liberty of an individual is so sacrosanct that it cannot be allowed to be interfered with except under the authority of law. It is a principle which has been recognised and applied in all civilised countries. In our Constitution Article 21 guarantees protection of life and personal liberty not only to citizens of India but also to aliens."
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11. On an overall consideration of the facts, the rival submissions made across the Bar, and the materials placed on record, particularly on considering the fact that the petitioners have been in judicial custody for the last 140 days, the investigation in the cases is practically complete, recoveries have been effected, and the petitioners have been enlarged on bail in several cases by this Court, I am of the firm view that the petitioners' further detention is unnecessary. Hence, I hold that the petitioners are entitled to be enlarged on bail; but subject to stringent conditions.
In the result, the applications are allowed, by directing the petitioners to be released on bail in each crime, on them executing a bond for Rs.1,00,000/- (Rupees one lakh only) with two solvent sureties each for the like sum, in each of the crimes to the satisfaction of the courts having jurisdiction, which shall be subject to the following conditions:
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(i) The petitioners shall appear before the Investigating Officers on every fourth Saturday between 9 a.m. and 11 a.m till the final reports are laid. They shall also appear before the Investigating Officers as and when required;
(ii) The petitioners shall not directly or indirectly make any inducement, threat or procure to any person acquainted with the facts of the case so as to dissuade them from disclosing such facts to the court or to any Police Officer or tamper with the evidence in any manner, whatsoever;
(iii) The petitioners shall not commit any offence while they are on bail;
(iv) In case of violation of any of the conditions mentioned above, the jurisdictional court shall be empowered to consider the application for cancellation of bail, if any filed, and pass orders on the same, in accordance with law.
(v) Applications for deletion/modification of the bail conditions shall be moved and entertained by the court below.
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(vi) Needless to mention, it would be well within the powers of the Investigating Officer to investigate the matter and, if necessary, to effect recoveries on the information, if any, given by the petitioners even while the petitioners are on bail as laid down by the Hon'ble Supreme Court in Sushila Aggarwal v. State (NCT of Delhi) and Another [2020 (1) KHC 663].
Sd/-
C.S.DIAS,JUDGE NAB