Supreme Court - Daily Orders
State Of U.P. vs Ram Khilari . on 10 January, 2014
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ITEM NO.31 COURT NO.8 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl)...... 2014
CRLMP.NO(s). 26779/2013
(From the judgement and order dated 01/03/2013 in CRL. APPEAL No.3036 OF
1981 of The HIGH COURT OF JUDICATURE AT ALLAHABAD)
STATE OF U.P. Petitioner(s)
VERSUS
RAM KHILARI Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 10/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Pramod Swarup, Sr. Adv.
Mr. Rajesh Kumar Maurya, Adv.
Mr. C.D. Singh,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
| (S.K. Rakheja) | |(Indu Satija) | |Court Master | |Assistant Registrar |