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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(ee) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Regulations, 2018

(ee)"safety relief device" means an automatic pressure relieving device actuated by the pressure upstream of the valve and characterized by fully opened pop action intended to prevent the rupture of a pressure vessel under certain conditions of exposure;