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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Chattisgarh - Subsection

Section 72(2)(n) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(n)Facilitating the pre release programme and helping the child to establish contacts, which can provide emotional and social support to the child after their release;