Section 2(j) in Andhra Pradesh Co-Operative Societies Rules, 1964
(j)'primary society' means a society whose membership consists of:(i)individuals(ii)individuals and Government; or(iii)[ the individuals and societies, not belonging to the same class; or [Substituted by G.O.Ms. No. 267, F & A (Co-Operative IV) Department dated 24-3-1976.](iv)individuals and the financing Bank.]
