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[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Bihar - Subsection

Section 148(a) in Bihar Board's Miscellaneous Rules, 1958

(a)He must have passed the Matriculation Examination or must hold the School leaving certificate for high schools. He must also have a good knowledge of Hindi written in Devanagri script, which is language of the State.