Section 7(1) in The U.P. Control Of Goondas Rules, 1970
(1)The Officer Incharge of the police station referred to in Rule 6 (if in Uttar Pradesh) shall send a fortnightly report to the District Magistrate who made the order and the Superintendent of Police of that district about the movements of the person to whom a direction has been issued under clause (b) of sub-section (3) of Section 3 and the action, if any, taken with regard to his movements.
