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[Cites 0, Cited by 0] [Section 117] [Entire Act]

Union of India - Subsection

Section 117(3) in The Patent Rules, 2003

(3)[ The restoration of a name to the register of patent agents shall be communicated to the patent agent and also published on the official website.] [Substituted by Notification No. G.S.R. 523(E), dated 16.5.2016 (w.e.f. 2.5.2003).]