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State of Madhya Pradesh - Section

Section 72E in The M.P. Factories Rules, 1962

72E. Prohibition on performance of other Duties.

- No Safety Officer shall be required or permitted to do any work which is inconsistent with of department to the performance of the duties prescribed in Rule 72-C.][Rules prescribed under Section 41] [Inserted/Substituted by Notification No. 4(a) 4-91-16B, dated 6-4-1995.]