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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment and Consent) Rules, 2014

(3)The size and selection criteria for the Social Impact Assessment team shall be as per the project specific Terms of Reference developed by the Social Impact Assessment Unit.