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State of Odisha - Section

Section 60 in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

60. Declaring the result of election.

- After the Election Officer has completed scrutiny and counting of votes he shall subject to the provisions of Rule 64, declare in Form XX, the candidates, to whom most valid votes have been given, to have been duly elected.