Madhya Pradesh High Court
Principal Commissioner Of Income Tax vs M/S Lilasons Breweries Limited on 17 March, 2017
ITA-7-2017 (PRINCIPAL COMMISSIONER OF INCOME TAX Vs M/S LILASONS BREWERIES LIMITED) 1 7- 03 -2 0 1 7 Mr.Sanjay Lal, learned counsel for the appellant. List this appeal along with I.T.A.N0.5/2017, by showing the same separately in the cause list. (RAVI SHANKAR J HA) (ASHOK KUMAR J OSHI) JUDGE JUDGE rk.