Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Principal Commissioner Of Income Tax vs M/S Lilasons Breweries Limited on 17 March, 2017

ITA-7-2017 (PRINCIPAL COMMISSIONER OF INCOME TAX Vs M/S LILASONS BREWERIES LIMITED) 1 7- 03 -2 0 1 7 Mr.Sanjay Lal, learned counsel for the appellant. List this appeal along with I.T.A.N0.5/2017, by showing the same separately in the cause list. (RAVI SHANKAR J HA) (ASHOK KUMAR J OSHI) JUDGE JUDGE rk.