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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(1) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(1)There shall be Deans to head the Schools or Centre of studies or to deal with academics, examinations, research and consultancy and student welfare and to deal with such other aspects as the Board of Governors deems it necessary.