Madhya Pradesh High Court
Reckitt Benckiser(India) Pvt. Ltd C/O ... vs Commercial Taxes Department on 29 August, 2018
1 VATA-60-2018
The High Court Of Madhya Pradesh
VATA-60-2018
(RECKITT BENCKISER(INDIA) PVT. LTD C/O CARRY FAST AGENCIES Vs COMMERCIAL TAXES
DEPARTMENT)
1
Indore, Dated : 29-08-2018
Shri Dilip Kshir Sagar, learned counsel for the appellant.
Heard on I.A.No.6210/2018.
Issue notice.
Shri Romesh Dave, learned Government Advocate accepts notice
on behalf of the respondent and prays for one week's time to point out
whether the appeal is barred by time or not.
List on 12.09.2018.
(P.K. JAISWAL) (S.K. AWASTHI)
JUDGE JUDGE
RJ
Digitally signed by Reena
Joseph
Date: 2018.08.30 11:23:37
+05'30'