Delhi High Court - Orders
X vs Indian Kanoon.Org And Ors on 20 August, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~114
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9929/2025 and CM APPL.45429/2025
X .....Petitioner
Through:
versus
INDIAN KANOON.ORG AND ORS .....Respondents
Through: Mr. Jawahar Raja and Ms. Aditi
Saraswat, Adv. for Indian Kanoon.
Ms. Pratima N. Lakra, CGSC and Mr.
Shailendra Kumar Mishra, Advs. for
R-2 and 3.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 20.08.2025
1. Hon'ble Judge is on leave today.
2. List on 03.09.2025.
By order Court Master AUGUST 20, 2025/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/08/2025 at 23:32:53