Himachal Pradesh High Court
Kailash Chand vs . Sbi & Ors. on 21 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Kailash Chand vs. SBI & Ors. CWP No. 2934 of 2022 .
21.09.2022 Present: Mr. Hirdaya Ram, Advocate, for the petitioner.
Mr. K.D. Sood, Senior Advocate, with Mr. Het Ram, Advocate, for respondent No.1.
Mr. Deepak Bhasin, Advocate, for respondent No.3.
Reply on behalf of respondent No.3 is stated to have been filed on 19.09.2022, however, the same is not on record.
Registry is directed to trace and place the same on record, even if it is under objections.
Learned counsel for the petitioner states that he is under instructions not to file the rejoinder to the reply.
List on 12.10.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 21, 2022 (Vinod) ::: Downloaded on - 22/09/2022 20:03:23 :::CIS