Section 68J(6) in The Employees' Provident Funds Scheme, 1952
(6)[ No advance shall be granted to the member under sub-paragraph (1) or sub-paragraph (3) unless he produces a self-declaration to that effect.] [Substituted by Notification No. G.S.R. 404 (E), dated 25.4.2017 (w.e.f. 2.9.1952).]
