Supreme Court - Daily Orders
Google India Private Ltd vs M/S. Visakha Industries on 23 April, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.25 COURT NO.12 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1987/2014
GOOGLE INDIA PRIVATE LTD Appellant(s)
VERSUS
M/S. VISAKHA INDUSTRIES Respondent(s)
(FOR VACATING STAY )
Date : 23-04-2019 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Appellant(s) Mr. Sajan Poovayya, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Nishant Rao, Adv.
Mr. Saransh Jain, Adv.
Mr. Priyadarshi Banerjee, Adv.
Mr. Madhavam Sharma, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s) Mr. Sridhar Potaraju, AOR
Ms. Shwetha Parihar, Adv.
Ms. Shiwani Tushir, Adv.
Ms. G. Ushasri, Adv.
Ms. Madhavi Divan, ASG
Ms. Nisha Bagchi, Adv.
Ms. Vimla Sinha, Adv.
Mr. Rajat Nair, Adv.
Mr. G.S. Makker, AOR
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard in part.
List the matter tomorrow (24.04.2019).
Signature Not Verified(MEENAKSHI KOHLI) Digitally signed by SANJAY KUMAR Date: 2019.04.23 (RENU KAPOOR) COURT MASTER 17:08:46 IST Reason: COURT MASTER