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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Chattisgarh - Subsection

Section 51(2) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(2)The ballot paper shall contain the names of candidates in Hindi in the Devanagari script arranged in the same order in which they appear in the list of contesting candidates, against their election symbols.