Kerala High Court
K.M.Sindhu vs State Of Kerala on 6 July, 2021
Author: Alexander Thomas
Bench: Alexander Thomas
WP(C) No.21399/2016 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
&
THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
Tuesday, the 6th day of July 2021 / 15th Ashadha, 1943
WP(C) NO. 21399 OF 2016(R)
PETITIONERS:
1. K.M.SINDHU, SENIOR GRADE TYPIST,
SPECIAL COURT (SPE/CBI) I, ERNAKULAM, PIN- 682 017.
2. P.B. SRIDEVI, SENIOR CLERK,
SPECIAL COURT (SPE/CBI) I, ERNAKULAM, PIN- 682 017.
3. LALITHA.G., PROCESS SERVER, SUB COURT, KOCHI, PIN- 682 005.
RESPONDENTS:
1. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT,
HOME DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN- 695 001.
2. THE SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN- 695 001.
3. HIGH COURT OF KERALA, ERNAKULAM,
REPRESENTED BY ITS REGISTRAR, (SUBORDINATE JUDICIARY),
KOCHI, PIN- 682 031.
4. THE DISTRICT JUDGE, ERNAKULAM, KOCHI, PIN- 682 011.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to issue an interim direction to the respondents to protect the
pay of the petitioners on their inter district transfer to Ernakulam
District, pending disposal of the Writ Petition (Civil).
P.T.O.
WP(C) No.21399/2016 2/2
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order
dated 06/03/2018 and upon hearing the arguments of M/S S.P.ARAVINDAKSHAN
PILLAY, S.A.ANAND, L.ANNAPOORNA, K.A.BALAN, PETER JOSE CHRISTO, K.N.REMYA,
N.SANTHA & V.VARGHESE, Advocates for the petitioners, SRI.ASOK M.CHERIAN,
ADDL. ADVOCATE GENERAL & GOVERNMENT PLEADER for R1 & R2 and of SRI.SUNIL
JACOB JOSE, Advocate for R3, the court passed the following:
ORDER
Sri.Ashok M.Cherian, the learned Additional Advocate General is requested to appear in this case on behalf of R1 & R2 so as to get instructions and place on record the stand of the State Government in matters of this nature.
List this case for admission on 19/07/2021.
Sd/- ALEXANDER THOMAS, JUDGE Sd/- A. BADHARUDEEN, JUDGE 06-07-2021 /True Copy/ Assistant Registrar