Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 42] [Entire Act]

NCT Delhi - Subsection

Section 42(a) in The Delhi Municipal Corporation Act, 1957

(a)the construction, maintenance and cleansing of drains and drainage works and of public latrines, urinals and similar conveniences;