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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(3) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(3)Before any ballot box is opened for counting of votes, the candidates or their duly authorised persons present there shall be allowed to inspect the ballot box and satisfy themselves that it is in tact.