Jammu & Kashmir High Court - Srinagar Bench
Anwar Hussain Wani And Others vs State Of J&K And Others on 17 October, 2019
Bench: Chief Justice, Rashid Ali Dar
S. No. 4
Advance list
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
LPASW No. 6/2015
IA No. 1/2015 (28/2015)
C/w
LPASW No. 18/2015
IA No. 1/2015 (52/2015)
Anwar Hussain Wani and Others
....Appellant/Petitioner(s)
Through: Mr. Irshad Ahmad, Advocate vice
Mr. T. H. Khawaja, Advocate in
LPASW No. 18/2015
Vs.
State of J&K and Others
....Respondent(s)
Through: Mr. N. H. Shah, Sr. AAG
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR JUSTICE RASHID ALI DAR, JUDGE
ORDER
17.10.2019 In terms of order dated 1st August, 2019, adjournment was sought on behalf of Mr. Z. A. Shah, learned senior counsel for the private respondents in LPASW No. 6/2015 on the ground that he is out of station. Today also nobody appears on his behalf.
In the interest of justice, list again on 13th February, 2020.
(RASHID ALI DAR) (GITA MITTAL)
JUDGE CHIEF JUSTICE
SRINAGAR
17.10.2019
"Manzoor"
MANZOOR UL HASSAN
DAR
2019.10.17 16:18