Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of Goa - Subsection

Section 202(3) in Goa Prisons Rules, 2006

(3)Supply of notebooks etc., to Class I prisoners - The Superintendent may arrange to supply notebooks and exercise books to Class I prisoners at their cost.