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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Odisha - Subsection

Section 94(3) in The Orissa Municipal Employees' Pension Rules, 1989

(3)A life certificate must accompany every claim which is not personally presented except in the cases specified in foregoing sub-rule. When payment is made on life certificate, it can be made only for periods completed on or before the date of the certificate.