Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Rajasthan - Section Section 100 in Rajasthan Land Revenue Act 1956 100. Sale of land in industrial and Commercial Areas. - The State Government may make rules regulating sales of lands in industrial and commercial areas and may also impose an annual assessment on such lands, wherever necessary.
