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[Cites 0, Cited by 0] [Section 10] [Entire Act]

International Treaty - Subsection

Section 10(4) in The Geneva Conventions Act, 1960

(4)Sub-sections (1), (2) and (3) shall not apply in relation to an appeal against a conviction or sentence, or against the decision of a court upon a previous appeal, if, at the time of the conviction or sentence, or of the decision of the court upon the previous appeal, as the case may be, there is no protecting power.