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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4) in The Orissa Forest Service, Class II (Appointment by Promotion) Regulations, 1985

(4)The names of the Forest Rangers included in the list shall be arranged in the order of their seniority in that rank :Provided that any junior officer who, in the opinion of the Departmental Committee, is of exceptional merit and suitability may be assigned a place in the higher than that of the officers senior to him.